NCLT

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Notice & Circulars

All concerned are hereby directed to file the petitions/ applications/ documents etc. in Triplicate before all Benches of the NCLT. (,Size: 61.39 KB , Language-English)
Order Dated 03.06.2016 Regarding Constitution of vacation Bench. (,Size: 71.41 KB , Language-English)
Order Dated 13.06.2016 Regarding Constitution of Bench vide Section 419(3) of the Companies Act,2013. (,Size: 44.14 KB , Language-English)

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About NCLT

The Central Government has constituted National Company Law Tribunal (NCLT) under section 408 of the Companies Act, 2013 (18 of 2013) w.e.f. 01st June 2016.

In the first phase the Ministry of Corporate Affairs have set up eleven Benches, one Principal Bench at New Delhi and one each Regional Benches at New Delhi, Ahmedabad, Allahabad, Bengaluru, Chandigarh, Chennai, Guwahati,Jaipur, Hyderabad, Kolkata and Mumbai. Subsequently more benches at Cuttack, Jaipur, Kochi ,Amravati, and Indore have been setup.